Supreme Court - Daily Orders
Nisha Sharma vs Anil Kumar Gupta on 25 March, 2014
4
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NO. 556 OF 2014
IN
SPECIAL LEAVE PETITION (CIVIL) NO. 10036 OF 2011
NISHA SHARMA Petitioner(s)
VERSUS
ANIL KUMAR GUPTA & ORS Respondent(s)
O R D E R
Delay condoned.
By this petition, the petitioner seeks review of the order
dated December 17, 2013.
We have carefully considered the Review Petition and the
available material. No ground is made out for review of the said
order.
Review Petition is, accordingly, dismissed.
........................J.
( R.M. LODHA )
NEW DELHI; ........................J.
MARCH 25, 2014 ( SHIVA KIRTI SINGH )
CHAMBER MATTER SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) NO. 556 OF 2014
IN
SPECIAL LEAVE PETITION (CIVIL) NO. 10036 OF 2011
NISHA SHARMA Petitioner(s)
VERSUS
ANIL KUMAR GUPTA & ORS Respondent(s)
(With appln(s) for c/delay in filing review petition
Date: 25/03/2014 This Petition was circulated today.
CORAM :
HON’BLE MR. JUSTICE R.M. LODHA
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
By Circulation
UPON perusing papers the Court made the following
O R D E R
Delay condoned.
Review Petition is dismissed in terms of the signed order.
|(Rajesh Dham) | |(Renu Diwan) | |Court Master | |Court Master | (signed order is placed on the file)