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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Kerala - Subsection

Section 15(4)(vi) in Kerala Forest (Vesting and Management of Ecologically Fragile Lands) Act, 2003

(vi)such other ecological parameters as may be prescribed; and make specific findings on the ecological sensitivity and significance of such land before making its recommendation to the Government sub-section (3).