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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(b) in Punjab Intoxicating Spirituous Preparations Import, Export Transport, Possession and Sale Rules, 1952

(b)[Chief Medical Officer [means the [Chief Medical Officer] [Substituted vide Punjab Legislative Supplement Part III dated 29.5.1973.] or other principal Medical Officer of the district]