Rajasthan High Court - Jodhpur
State And Ors vs Miss.Firdos Tarannum And Anr on 28 July, 2021
Bench: Sabina, Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Special Appeal (Writ) No. 534/2005
State And Ors.
----Appellants
Versus
Miss.firdos Tarannum And Anr.
----Respondents
Connected With
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State And Ors.
----Appellants
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----Respondent
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Chandra Kiran Meena
----Appellant
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State And Anr
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Manisha Daiya
----Appellant
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State Of Rajasthan
----Respondent
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Santosh
----Appellant
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The State Of Rajasthan
----Respondent
D.B. Spl. Appl. Writ No. 940/2019
Gomi
----Appellant
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----Respondent
D.B. Spl. Appl. Writ No. 221/2021
Dhapu
----Appellant
Versus
The State Of Rajasthan
----Respondent
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(2 of 2) [SAW-534/2005]
For Appellant(s) : Mr. Manish Vyas, Additional Advocate
General
For Respondent(s) : Mr. Sunil Beniwal, Additional Advocate
General
Mr. Rajesh Joshi, Advocate
Mr. Mahaveer Bishnoi, Advocate
Mr. Rakesh Arora, Advocate
HON'BLE MRS. JUSTICE SABINA
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order 28/07/2021 At the request of learned counsel for the parties, list again on 25.08.2021.
(VINIT KUMAR MATHUR),J (SABINA),J 23-29/Vivek/-
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