Bombay High Court
Lumax Auto Technologies Limited vs Lumax Auto Technologies Kamgar ... on 28 March, 2023
Author: N.J.Jamadar
Bench: N.J.Jamadar
SWAROOP Digitally
by SWAROOP
signed
SHARAD SHARAD PHADKE
PHADKE Date: 2023.03.29
11:09:24 +0530
28 wp 15079 of 2022.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.15079 OF 2022
Lumax Auto Technologies Ltd. ... Petitioner
versus
Lumax Auto Technologies Kamgar Sanghatana ... Respondent
Ms. Rama Somani i/by Mr. Chetan Alai, for Petitioner.
None for Respondent
CORAM: N.J.JAMADAR, J.
DATE : 28 MARCH 2023 P.C.
1. At the request of the learned Counsel for the Petitioner, list on 13 June 2023.
2. Not to be circulated before the scheduled date.
( N.J.JAMADAR, J. ) SSP 1/1 ::: Uploaded on - 29/03/2023 ::: Downloaded on - 29/03/2023 15:47:27 :::