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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of West Bengal - Subsection

Section 27(1) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(1)The clinical establishment shall adopt, display and observe A Standard Charter of patient rights based upon various rights provided under the Act and rules and shall orient the staff, patient and patient party thereof and the Government may publish such a model Standard Charter of patient rights by notification.