Delhi High Court - Orders
Manju Tomar & Ors vs Manjit Singh G K & Ors on 16 March, 2023
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~104
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 805/2016
MANJU TOMAR & ORS ..... Petitioners
Through: Ms. Zubeda Begum and Ms. Ishita
Mohanty, Advocates.
versus
MANJIT SINGH G K & ORS ..... Respondents
Through: Mrs. Avnish Ahlawat, SC with Ms.
Tania Ahlawat, Advocate.
Mr. Udit Malik, ASC for GNCTD
with Mr. Vishal Chanda, Advocate.
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 16.03.2023 It is already 05:30 PM. No time left. List on 05.12.2023.
BY ORDER COURT MASTER MARCH 16, 2023/hp Signature Not Verified Digitally Signed By:RASHMI DABAS Signing Date:21.03.2023 16:09:56