Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Manju Tomar & Ors vs Manjit Singh G K & Ors on 16 March, 2023

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                          $~104
                          *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +       CONT.CAS(C) 805/2016
                                  MANJU TOMAR & ORS                               ..... Petitioners
                                                     Through:     Ms. Zubeda Begum and Ms. Ishita
                                                                  Mohanty, Advocates.

                                                     versus

                                  MANJIT SINGH G K & ORS                          ..... Respondents
                                                     Through:     Mrs. Avnish Ahlawat, SC with Ms.
                                                                  Tania Ahlawat, Advocate.
                                                                  Mr. Udit Malik, ASC for GNCTD
                                                                  with Mr. Vishal Chanda, Advocate.
                          CORAM:
                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                     ORDER

% 16.03.2023 It is already 05:30 PM. No time left. List on 05.12.2023.

BY ORDER COURT MASTER MARCH 16, 2023/hp Signature Not Verified Digitally Signed By:RASHMI DABAS Signing Date:21.03.2023 16:09:56