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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2)(g) in National Waterways, Safety Of Navigation And Shipping Regulations, 2002

(g)report alterations carried out in his vessel which do not correspond with the particulars relating to the vessel or the description entered in the certificate of registration to the registering authority;