Punjab-Haryana High Court
Parkasho Devi And Anr vs Deputy Commissioner Ropar & Ors on 4 April, 2018
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
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119
CWP No. 1371 of 2018
Date of Decision: 4.4.2018
Parkasho Devi and another ..........Petitioners
v.
Deputy Commissioner, Ropar and others ..........Respondents
CORAM HON'BLE MR. JUSTICE RAKESH KUMAR JAIN
Present:- Mr. Jagpal Singh, Advocate, for the petitioners
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RAKESH KUMAR JAIN, J.
Learned counsel for the petitioners prays for withdrawal of the petition.
Dismissed as withdrawn.
(RAKESH KUMAR JAIN) JUDGE 4.4.2018 Ashwani Speaking/Reasoned Yes/No Reportable Yes/No 1 of 1 ::: Downloaded on - 06-05-2018 13:39:15 :::