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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(1)(e) in The M.P. Shakari Krishi Aur Gramin Vikas Bank Adhiniyam 1999

(e)a Society registered under the Madhya Pradesh Society Registrikaran Adhiniyam, 1973 (No. 44 of 1973) as may be approved by the State Government in this behalf by general or special order; or