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[Cites 0, Cited by 0] [Section 750(22)] [Section 750] [Entire Act]

State of Uttar Pradesh - Subsection

Section 750(22)(iii) in The U.P. Bottling of Foreign Liquor Rules, 1969

(iii)The licensee shall invariably use the capsules which correspond to the pattern and specifications approved by the "Indian Standard Institute". He shall comply with such instructions as the Excise Commissioner may, from time to time, issue regarding any capsule.