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Union of India - Section

Section 20 in The Mumbai Port Trust (Licensing and Control of Pilots) Regulations, 2007

20. Pilot's behaviour.

- A Pilot shall at all times exercise strict sobriety. He shall throughout the time he is charge of a vessel use almost care and diligence for her safety and the safety of other vessel and property. He shall, when necessary, monitor the soundings to ascertain the underkeel clearance. He shall not lay by the vessel a ground without a written order from the owner or officer in command.