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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(e) in The Investor Education and Protection Fund (awareness and protection of investors) Rules, 2001

(e)Interest accrued on (a) to (d).
(i)Interest on unpaid dividend.
(ii)Interest on unpaid application money received by Companies for allotment of securities and due for refund.
(iii)Interest on unpaid matured deposits.
(iv)Interest on unpaid matured debentures.