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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Jharkhand - Subsection

Section 37(2) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(2)Vocational training shall include occupational therapy, skill and interest based training, aimed at suitable placement at the end of the course. The institute, preferably government recognized, providing vocational training shall give a certificate, on the completion of the course.