Punjab-Haryana High Court
Sarwan Kumar vs Chaman Lal And Another on 19 January, 2026
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
214-2
RSA-3564-2019 (O&M)
Date of decision: 19.01.2026
Sarwan Kumar ...Appellant(s)
Vs.
Chaman Lal and another ...Respondent(s)
CORAM: HON'BLE MS. JUSTICE NIDHI GUPTA
Present:- Mr. N.C.Kinra, Mr.Harsh Kinra, and
Ms. Apoorva Kinra, Advocates for
the appellants.
Mr. Chetan Bansal, Advocate
for respondent No.1 in RSA-3564-2019.
***
NIDHI GUPTA, J.
For orders, see the detailed order of even date passed in RSA-2593-2014 (O&M) titled as 'Sarwan Kumar vs. Parkash Chand and another'.
Pending application(s) if any also stand(s) disposed of.
19.01.2026 (NIDHI GUPTA)
Divyanshi JUDGE
Whether speaking/reasoned: Yes/No Whether reportable: Yes/No DIVYANSHI 2026.01.22 11:10 I attest to the accuracy and integrity of this document