Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Punjab-Haryana High Court

Sarwan Kumar vs Chaman Lal And Another on 19 January, 2026

                        IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                   214-2
                                                                        RSA-3564-2019 (O&M)
                                                                   Date of decision: 19.01.2026

                Sarwan Kumar                                                  ...Appellant(s)

                                                          Vs.



                Chaman Lal and another                                        ...Respondent(s)

                CORAM:         HON'BLE MS. JUSTICE NIDHI GUPTA

                Present:-      Mr. N.C.Kinra, Mr.Harsh Kinra, and
                               Ms. Apoorva Kinra, Advocates for
                               the appellants.

                               Mr. Chetan Bansal, Advocate
                               for respondent No.1 in RSA-3564-2019.


                                     ***


                   NIDHI GUPTA, J.

For orders, see the detailed order of even date passed in RSA-2593-2014 (O&M) titled as 'Sarwan Kumar vs. Parkash Chand and another'.

Pending application(s) if any also stand(s) disposed of.




                19.01.2026                                                    (NIDHI GUPTA)
                Divyanshi                                                        JUDGE

Whether speaking/reasoned: Yes/No Whether reportable: Yes/No DIVYANSHI 2026.01.22 11:10 I attest to the accuracy and integrity of this document