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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(3) in The Rajasthan Police Service Rules, 1954

(3)No person shall be eligible for appointment to the Service by special selection unless he be less than 40 years of age on the 14th July, 1954.Note.- In the case of women candidates the upper age limit shall be raised by 5 years.