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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(3) in Maharashtra Fire Prevention and Life Safety Measures Act, 2006

(3)In determining the rate of annual fee to be enhanced or reduced and the procedure to be followed in that regard the provisions of sub-section (4) of section 11, sections 12 and 16 shall mutatis mutandis apply as they apply in respect of rate of initial fee and levy thereof.