Supreme Court - Daily Orders
Antique Art Exports Pvt Ltd vs United India Insurance Co.Ltd. on 10 July, 2019
Bench: A.M. Khanwilkar, Ajay Rastogi
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C) NO. 1406/2019
IN
SPECIAL LEAVE PETITION (C) NO. 3285 OF 2019
ANTIQUE ART EXPORTS PVT LTD Petitioner(s)
VERSUS
UNITED INDIA INSURANCE CO. LTD. Respondent(s)
WITH
REVIEW PETITION (C) NO. 1407/2019
IN
SPECIAL LEAVE PETITION (C) NO. 3284 OF 2019
O R D E R
Application for hearing of the Review Petitions in open court is rejected.
We have perused the Review Petitions as well as the grounds in support thereof. In our opinion, no case for review of judgment dated 28.03.2019 is made out. Consequently, the review petitions are dismissed.
…...................J (A.M. KHANWILKAR) …...................J Signature Not Verified (AJAY RASTOGI) Digitally signed by DEEPAK SINGH New Delhi Date: 2019.07.13 12:18:17 IST Reason:
July 10, 2019 ITEM NO.1003 SECTION XIV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 1406/2019 in C.A. No. 3285/2019 (Arising out of impugned final judgment and order dated 28-03-2019 in C.A. No. No. 3285/2019 passed by the Supreme Court Of India) ANTIQUE ART EXPORTS PVT LTD Petitioner(s) VERSUS UNITED INDIA INSURANCE CO.LTD. Respondent(s) (IA No.68208/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.68219/2019-APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT, IA No. 68219/2019 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT, IA No. 68208/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) WITH R.P.(C) No. 1407/2019 in C.A. No. 3284/2019 (XIV) (IA No.68232/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.68234/2019-APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 68234/2019 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 68232/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Date : 10-07-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR HON'BLE MR. JUSTICE AJAY RASTOGI By Circulation UPON perusing papers the Court made the following O R D E R The application for hearing of the Review Petition in open court is rejected.
The Review Petition is dismissed in terms of the signed order. Pending applications, if any, stand disposed of.
(DEEPAK SINGH) (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH)
[Signed order is placed on the file]