Section 3(2)(b) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2)(b) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001

(b)gifts from close relations of a value not exceeding five thousand rupees on special occasions, such as weddings, anniversaries, funerals and religious functions when the making or receiving of such gifts is in conformity with the prevailing religious or social customs:

Legal Document View

Unlock Advanced Research with PRISMAI

State of Tamilnadu - Subsection

Section 3(2)(b) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001