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State of Madhya Pradesh - Section

Section 16 in The M.P. Upcharyagriha Tatha Rujopchar Sambandhi Sthapanaye (Registrikaran Tatha Anugyapan) Rules, 1997

16. Intimation of death of a patient occurring in Nursing Home.

- If any death occurs in the nursing home, the keeper of the nursing home shall within 24 hours from the occurrence of the death furnish the following information is respect of such death to the supervising authority together with any other information that may be required by it and to the Medical and Health Officer having jurisdiction over the area in which a nursing home is situated,-
(i)Date of death
(ii)Name of deceased (in block letters)
(iii)Male or Female
(iv)Name of father or of the husband of the deceased (in block letters)
(v)Age or deceased
(vi)Occupation of the deceased
(vii)Cause of death