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[Cites 0, Cited by 0] [Section 7A(3)] [Section 7A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7A(3)(e) in The U.P. Sheera Niyantran Adhiniyam, 1964

(e)reasonable likelihood or otherwise of the molasses that may be obtained by the applicant being diverted to purposes other than those specified in the application;