Madhya Pradesh High Court
Santosh Kumar Dixit vs The State Of Madhya Pradesh on 8 July, 2024
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 WP-12357-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 12357 of 2024 (SANTOSH KUMAR DIXIT Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 08-07-2024 None for the petitioner.
Adjourned.
(SANJAY DWIVEDI) JUDGE PK Signature Not Verified Signed by: PARITOSH KUMAR Signing time: 7/9/2024 10:45:25 AM