Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Punjab - Subsection Section 3(c) in The Punjab Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952 (c)the occupancy tenant shall pay direct to the Government the land revenue accruing due in respect of the land;
