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[Cites 0, Cited by 0] [Section 38X] [Entire Act]

Union of India - Subsection

Section 38X(1) in The Wild Life (Protection) Act, 1972

(1)The State Government shall establish a Tiger Conservation Foundation for tiger reserves within the State in order to facilitate and support their management for conservation of tiger and biodiversity and, to take initiatives in eco-development by involvement of people in such development process.