Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 109A(3)] [Section 109A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 109A(3)(b) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(b)The District Education Officer shall fill up the register provided by the Board with regard to the seating capacity of the proposed centres and its distance from the schools and the number of students, who appear from these centres.]