Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(2) in Coal Mines Provident Fund and Bonus Schemes Act, 1948 (2)[ It extends to the whole of India [except the State of Jammu and Kashmir] [Substituted by the A.O.1950 for the original sub-section (2).].]
