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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Bihar - Subsection

Section 22(f) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(f)Shall determine, after considering the recommendation of the Academic Council, rates of emoluments of examiners or class of such examiners ;