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State of Odisha - Section

Section 34 in The Orissa Civil Services (Classification, Control & Appeal) Rules, 1962

34. Removal of Doubts.

- Where a doubt arises as to who is the head of any office or as to whether any authority is subordinate to or higher than any other authority or as to the interpretation of any of the provisions of these rules, the matter shall be preferred to the Governor whose decision thereon shall be final.