Section 580 in Civil Court Rules of the High Court of Judicature at Patna
580.
Additional officers appointed temporarily are, as a rule, comparatively junior and inexperienced. The simpler suits should therefore be transferred to them for trial, while cases of a more complicated character should be dealt with by the permanent staff. District Judges are expected to see that the services of additional officers are utilized to the best advantage. [G.L. 7/30]VI. Leave and Extensions of ServiceA. [Leave of District Judges and Additional District Judges] [Substituted by C.S. No. 26, dated 11.8.1972.]
