Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(6)(ii) in The Punjab Infrastructure (Development & Regulation) Act, 2002

(ii)be removed from his office in accordance with the provisions of Section 8.