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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(1)(f) in The M.P. Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Adhiniyam, 1976

(f)[ that a person has not effected the entry of the motor vehicle into a local area for consumption, use or sale therein] [Inserted by Act No. 7 of 1999 (w.e.f. 1-5-1999).];