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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Haryana - Subsection

Section 23(3) in The Haryana Canal and Drainage Rules, 1976

(3)No remission shall be admissible under this rule unless the damage to the crop is more than seventy five per cent, that is the yield of the crops is less than twenty five per cent of the normal yield of crop in the village concerned and in such a case full remission shall be allowed.Explanation. - A normal yield of crop is represented by 100 paise.