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State of Maharashtra - Section

Section 8 in The Maharashtra Medical Council Rules, 1967

8. Notice of Election.

- At least thirty days before the date fixed for the receipt of nomination papers, the Returning Officer shall publish in the Official Gazette and in at least four newspapers selected by him a notice in Form 2 notifying the dates fixed under rule 7 and calling upon the electors to elect new members and to send nominations for the purpose.