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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(e) in Rules of Admission to M.B.B.S Course to Medical Colleges in Rajasthan, 1985

(e)Three seats shall be reserved for natural born son/daughter of an armed personnel and two seats for disabled candidates (one in each college). The admission to the disabled candidates shall be made provided the disability is not of the nature which may hamper the functioning of the candidate in his/her medical profession.