Supreme Court - Daily Orders
B.S. Yediyurappa vs Abraham T.J. on 21 March, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.12 COURT NO.1 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 8675/2022
(Arising out of impugned final judgment and order dated 07-09-2022
in CRLP No. 5659/2021 passed by the High Court Of Karnataka At
Bengaluru)
B.S. YEDIYURAPPA Petitioner(s)
VERSUS
ABRAHAM T.J. & ORS. Respondent(s)
(IA No. 138597/2022 - EXEMPTION FROM FILING O.T. IA No. 138595/2022
- PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 21-03-2023 These matters were called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s) Mr. Siddharth Dave, Sr. Adv.
Mr. Sandeep Patil, Adv.
Mr. Syed Faraz Alam, Adv.
Mr. Atharva Gaur, Adv.
Mr. Aayushman Aggarwal, Adv.
Ms. Aarushi Singh, Adv.
Mr. Prastut Dalvi, Adv.
Ms. Vidhi Thaker, Adv.
Mr. Kush Chaturvedi, AOR
For Respondent(s) Mr. Vikas Upadhyay, AOR
Mr. Ashwin Kumar Nair, Adv.
Mr. Gaurav Gk, Adv.
Signature Not Verified
Mr. Gopalakrishna, Adv.
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2023.03.21
Ms. Sneha Abraham, Adv.
16:53:16 IST
Reason:
2
Ms. Ankita Kashyap, Adv.
Mr. Nikhil Goel, A.A.G.
Mr. V. N. Raghupathy, AOR
Mr. Adithya Roy, Adv.
Mr. Manendra Pal Gupta, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the Special Leave Petition on 11 April 2023.
(GULSHAN KUMAR ARORA) (SAROJ KUMARI GAUR)
AR-CUM-PS ASSISTANT REGISTRAR