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[Cites 0, Cited by 0] [Section 114(2)] [Section 114] [Entire Act]

State of Rajasthan - Subsection

Section 114(2)(vii) in Rajasthan Civil Services (Pension) Rules, 1996

(vii)Principal Chief Conservator of Forest, Rajasthan in case of Personnel of Preventive or Enforcement branches of Forest Department;