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[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(3)(d) in West Bengal Green University Act, 2017

(d)Special Invitee-
(xiii)any official or expert in any field or eminent educationist; alumnus whom the Governing Board may require for advice, consultation or assistance, may be invited to attend the meeting without any power to cast vote;
(xiv)one Student representative and one Research Scholar to be nominated by the Vice Chancellor from amongst the members of the Student Council of the University without any power to cast vote: