Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Nagaland - Section Section 6 in The Nagaland Excise Act, 1967 6. Saving of certain enactments. - Nothing contained in this Act shall affect the provisions of the Cantonment Act, 1924 (2 of 1924), the Customs Act, 1962 (52 of 1962) or the Indian Tariff Act, 1934 (32 of 1934) or any rule or order made under the said Acts.
