Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Manipur - Section Section 13 in Manipur Value Added Tax Act, 2004 13. Exemptions. - The sale of goods as specified in Schedule-II shall be exempted from tax under this Act subject to conditions and exceptions set out therein.
