Madhya Pradesh High Court
Deceased Smt. Gangabai Thru. Lrs. ... vs Ranbaxy Laboratories Limited (Now Sun ... on 15 May, 2017
WP-1952-2017
(DECEASED SMT. GANGABAI THRU. LRS. MANGILAL Vs RANBAXY LABORATORIES LIMITED
(NOW SUN PHARMACEUTICAL INDUSTRIES LIMITED))
15-05-2017
Parties through their counsel.
Counsel for the respondent prays for and is granted six
weeks' time to file reply.
List the matter after six weeks. I.R if any to continue till the next date of hearing.
(VIVEK RUSIA) JUDGE amol