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State of Telangana - Section

Section 20 in Telangana Minor Forest Produce (Regulation of Trade) Act, 1971

20. Act I of 1967 not to apply to minor forest produces.

- Nothing in the [Telangana Forest Act, 1967] [Adapted by G.O.Ms.No.22, EFS&T (For.I) Department, dated 13.05.2015.], hall apply to minor forest produce in respect of matters for which provisions are contained in this Act.