Madhya Pradesh High Court
Jeetu Kushwah vs The State Of Madhya Pradesh on 23 June, 2023
Author: Satyendra Kumar Singh
Bench: Satyendra Kumar Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 26569 of 2023 (JEETU KUSHWAH Vs THE STATE OF MADHYA PRADESH) Dated : 23-06-2023 None for the applicant.
Shri Anil Shukla, learned Public Prosecutor for State. As none appears for the applicant, the case is adjourned. List this case in the next week.
(SATYENDRA KUMAR SINGH) JUDGE Aman Signature Not Verified Signed by: ALOK KUMAR Signing time: 23-Jun-23 6:35:29 PM