Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Odisha - Section Section 244 in Orissa Municipal Act, 1950 244. Temporary closure of roads. - The Executive Officer may by an order in writing temporarily close any road to traffic for repair, of in order to carry out any work connected with drainage, water-supply or lighting or any of the purposes of this Act.
