Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Article 85] [Constitution] Constitution Subarticle Article 85(2) in Constitution of India (2)The President may from lime to time--(a)prorogue the Houses or either House;(b)dissolve the House of the People.
