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Union of India - Section

Section 1 in The Bangalore Metro Railway (Procedure for Investigation of Misbehaviour or Incapacity of Claims Commissioner) Rules, 2011

1. Short title and commencement.

(1)These rules may be called the Bangalore Metro Railway (Procedure for Investigation of Misbehaviour or Incapacity of Claims Commissioner) Rules, 2011.
(2)They shall come into force on the date of their publication in the Official Gazette.