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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(iv) in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

(iv)He shall submit to the Director consolidated monthly, quarterly and annual reports and returns, expenditure statements and such other returns as may be prescribed by the Government from time to time.