Madhya Pradesh High Court
Tejbahadur vs The State Of Madhya Pradesh on 16 March, 2018
THE HIGH COURT OF MADHYA PRADESH CRA-4765-2017 (TEJBAHADUR Vs THE STATE OF MADHYA PRADESH) 6 Jabalpur, Dated : 16-03-2018 As prayed by learned counsel for the appellant list after a week.
(RAJEEV KUMAR DUBEY) JUDGE e sh ad Digitally signed by ANURAG SONI Date: 2018.03.16 15:17:43 +05'30' as Pr a hy ad M of rt ou C h ig H