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State of West Bengal - Section

Section 52 in Police Regulations, Calcutta, 1968

52. Parcels and hook packets. - Heavy packages of official returns, files and similar matter shall, if they conform to the rules in the Post and Telegraph Guide, be sent through post as "book packets" or "parcels" according to weight. Book packets may not contain letters but a parcel may contain one letter to the addressee of the parcel or, if it consists of several files, one letter per file.