Andhra Pradesh High Court - Amravati
M/S. Lakshmi Transcon Pvt. Ltd., vs The Assistant Commissioner St, on 15 February, 2022
Author: C.Praveen Kumar
Bench: C.Praveen Kumar
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: W.P.No.26854 of 2021
PROCEEDING SHEET
Sl.No
ORDER
DATE
2. 15.2.2022 CPK, J & VS, J On a request made by Sri G.Narendra Chetty, learned counsel for the petitioner, list on 22.2.2022.
___________ CPK, J ___________ VS, J AMD