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Union of India - Section

Section 99 in Finance Act, 2015

99. Amendment of section 32F.

- In the Central Excise Act, in section 32F, in sub-section (6), for the words, figures and letters "on or before the 31st day of May, 2007, later than the 29th day of February, 2008 and in respect of an application made on or after the 1st day of June, 2007," shall be omitted.